Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 222 in Bihar Education Code, 1961 222. Assessment of work and progress of students. - [Abolished with effect from the S.S. Examination, 1963, vide letter No. 1897 dated 24-6-1963.]
