Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] Union of India - Subsection Section 4(1)(ii) in Foreign Exchange Management (Remittance of Assets) Regulations, 2016 (ii)has inherited the assets from a person referred to in sub-section (5) of section 6 of the Act; or