Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(1) in University of Petroleum and Energy Studies Act, 2003 (1)Have pursued a Program of study in the University or in a constituent college or through its distance education system at regional Center/Study Center/Career Academy Centre; or
