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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(1)(a) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(a)violate any one or more of the requirements under the code of conduct specified in Schedule I - Form H and Schedule I - Form I, whichever is applicable;