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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(10) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(10)Any person, resisting the exercise of the powers, or having control over the property fails to give all facilities for their being exercise, shall be deemed to have committed an offence under section 188 of the India Penal Code, 1860 (Central Act, 45 of 1860).