Supreme Court - Daily Orders
State Bank Of India vs The Assistant Commissioner Of Income ... on 11 July, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Sudhanshu Dhulia
ITEM NO.8 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos.9338-9359/2022
(Arising out of impugned final judgment and order dated 17-12-2021
in ITA No.663/2018, 17-12-2021 in ITA No.642/2018, 17-12-2021 in
ITA No.644/2018, 17-12-2021 in ITA No.646/2018, 17-12-2021 in ITA
No.647/2018, 17-12-2021 in ITA No.648/2018, 17-12-2021 in ITA No.
649/2018, 17-12-2021 in ITA No.650/2018, 17-12-2021 in ITA No.
652/2018, 17-12-2021 in ITA No.666/2018, 17-12-2021 in ITA No.
667/2018, 17-12-2021 in ITA No.669/2018, 17-12-2021 in ITA No.
670/2018, 17-12-2021 in ITA No.654/2018, 17-12-2021 in ITA No.
662/2018, 17-12-2021 in ITA No.664/2018, 17-12-2021 in ITA No.
665/2018, 17-12-2021 in ITA No.671/2018, 17-12-2021 in ITA No.
766/2018, 17-12-2021 in ITA No.768/2018, 17-12-2021 in ITA No.
769/2018, 17-12-2021 in ITA No.770/2018 passed by the High Court Of
Karnataka At Bengaluru)
STATE BANK OF INDIA Petitioner(s)
VERSUS
THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS) Respondent(s)
(FOR ADMISSION and I.R.; and, IA No.75141/2022 – FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 11-07-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. K.V. Viswanathan, Sr. Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Arjun Bhatia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Our attention is invited to the order dated 04.01.2021 passed Digitally signed by Dr. Mukesh Nasa Date: 2022.07.14 by this Court issuing notice in SLP (Civil) No.9876 of 2020, which 09:34:45 IST Reason:
SLP is to come up for hearing before this Court on 26.07.2022. List the instant Special Leave Petitions along with SLP (Civil) No.9876 of 2020 on 26.07.2022.
(MUKESH NASA) (VIRENDER SINGH) AR-cum-PS BRANCH OFFICER