Section 9 in The Karnataka Part Time Job Oriented Course Employees Absorption Act, 2011
9. Power to issue direction etc.
- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by general or special order, make such provisions not inconsistent with the provisions of this Act as it appears to be necessary or expedient to remove the difficulty.The above translation of the PÀ£ÁðlPÀCgÉPÁ°PÀ ªÀÈwÛDzsÁjvÀ PÉÆøÀÄðUÀ¼À£ËPÀgÀgÀ£ÀÄß«°Ã£ÀUÉƽ¸ÀĪÀC¢s¤AiÀĪÀÄ
