Bombay High Court
Aaradhana Realities Limited (Formerly ... vs Idbi Bank Limited ... on 23 April, 2019
Before: Mahendra W. Chandwani
Prothonotary & Senior Master.
Date: 23rd April, 2019
CALLED OUT FOR REJECTION :
24. WPL/3506/2018 ) Preeti Dambre I/b. R. R. Nair, Advocate for Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 21.05.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
)
26. WPL/3514/2018 ) Sanidha Vedpathak I/b. Maneksha & Sethna, Advocate
) for Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 21.05.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
27. WPL/3524/2018 ) Pranav Shah I/b. Abhishek Adke, Advocate for
) Petitioner.
)
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 21.05.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
29. WPL/3527/2018 ) Pranav Shah I/b Zunjarrao & Co., Advocate for
) Petitioner.
30. WPL/3531/2018 )
) P.C.: The Petitioner and/or his/her Advocate to
) remove office objections on the Petition and to get the
) same numbered and/or registered on or before
) 21.05.2019, failing Petition to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
23/04/2019Prothonotary and Senior Master ::: Uploaded on - 25/04/2019 ::: Downloaded on - 25/04/2019 22:59:58 :::