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Bombay High Court

Aaradhana Realities Limited (Formerly ... vs Idbi Bank Limited ... on 23 April, 2019

                                                 Before: Mahendra W. Chandwani
                                                 Prothonotary & Senior Master.
                                                 Date: 23rd April, 2019
CALLED OUT FOR REJECTION :
24.   WPL/3506/2018            )   Preeti Dambre I/b. R. R. Nair, Advocate for Petitioner.
                               )
                               )   P.C.:         The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   21.05.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.
                               )

26.   WPL/3514/2018            )   Sanidha Vedpathak I/b. Maneksha & Sethna, Advocate
                               )   for Petitioner.
                               )
                               )   P.C.:         The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   21.05.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

27.   WPL/3524/2018            )   Pranav Shah I/b. Abhishek Adke, Advocate for
                               )   Petitioner.
                               )
                               )   P.C.:         The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   21.05.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

29.   WPL/3527/2018            )   Pranav Shah I/b Zunjarrao & Co., Advocate for
                               )   Petitioner.
30.   WPL/3531/2018            )
                               )   P.C.:         The Petitioner and/or his/her Advocate to
                               )   remove office objections on the Petition and to get the
                               )   same numbered and/or registered on or before
                               )   21.05.2019, failing Petition to stand rejected under the
                               )   provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.



23/04/2019

Prothonotary and Senior Master ::: Uploaded on - 25/04/2019 ::: Downloaded on - 25/04/2019 22:59:58 :::