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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(5)(f) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

(f)therefore, the compensation ordered to be paid shall not be excessive exorbitant and onerous to the temple trust.