Supreme Court - Daily Orders
Janhit Abhiyan vs Union Of India on 31 July, 2019
Bench: S.A. Bobde, R. Subhash Reddy, B.R. Gavai
1
ITEM NO.3, 3.1-3.34 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 55/2019
JANHIT ABHIYAN Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(IA No. 49306/2018 - INTERVENTION APPLICATION, IMPLEADMENT,
INTERVENTION)
WITH
W.P.(C) No. 73/2019 (PIL-W)
(IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION,
INTERVENTION)
W.P.(C) No. 72/2019 (PIL-W)
(FOR ADMISSION and IA No.12370/2019-STAY APPLICATION,
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 76/2019 (PIL-W)
(FOR ADMISSION and IA No.13320/2019-STAY APPLICATION
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION,
IMPLEADMENT)
W.P.(C) No. 69/2019 (PIL-W)
(FOR ADMISSION and IA No.11705/2019-STAY APPLICATION, IA No.
12600/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 80/2019 (PIL-W)
(FOR ADMISSION and IA No.13950/2019-PERMISSION TO APPEAR AND
ARGUE IN PERSON,IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
W.P.(C) No. 122/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2019.07.31
APPLICATION, IMPLEADMENT, DELETION OF RESPONDENT NO. 1)
17:30:52 IST
Reason:
W.P.(C) No. 106/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
2
W.P.(C) No. 95/2019 (PIL-W)
(FOR ADMISSION and IA No.15973/2019-STAY APPLICATION, IA No.
12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 222/2019 (PIL-W)
(FOR ADMISSION and IA No.33408/2019-STAY APPLICATION
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 133/2019 (PIL-W)
(FOR ADMISSION and IA No.21662/2019-EX-PARTE STAY
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION,
IMPLEADMENT)
W.P.(C) No. 178/2019 (PIL-W)
(FOR ADMISSION and IA No.28123/2019-EX-PARTE STAY
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 182/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)
W.P.(C) No. 249/2019 (PIL-W)
(FOR ADMISSION and IA No.35491/2019-EX-PARTE STAY and IA
No.35492/2019-EXEMPTION FROM FILING O.T.
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)
W.P.(C) No. 146/2019 (X)
IA No. 23606/2019 - STAY APPLICATION)
W.P.(C) No. 168/2019 (PIL-W)
(FOR ADMISSION and IA No.26432/2019-EX-PARTE STAY, IA No.
23606/2019 - STAY APPLICATION, IMPLEADMENT)
W.P.(C) No. 212/2019 (PIL-W)
(FOR ADMISSION and IA No.32228/2019-STAY APPLICATION and IA
No.32231/2019-EXEMPTION FROM FILING O.T., IA No. 23606/2019 -
STAY APPLICATION)
W.P.(C) No. 162/2019 (PIL-W)
(FOR ADMISSION,IA No. 23606/2019 - STAY APPLICATION)
T.P.(C) No. 341/2019 (XVI-A),(FOR ADMISSION and IA
No.31806/2019-EX-PARTE STAY,IA No. 31806/2019 - EX-PARTE STAY)
3
T.P.(C) No. 323/2019 (XVI-A)
(FOR ADMISSION and IA No.29427/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 331/2019 (X)
(IA No. 31806/2019 - EX-PARTE STAY))
T.P.(C) No. 357/2019 (XVI-A)
(FOR ADMISSION and IA No.32797/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)
T.P.(C) No. 539/2019 (XVI-A)
(FOR ADMISSION and IA No.44691/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)
T.P.(C) No. 630/2019 (XVI-A)
(FOR ADMISSION and IA No.48000/2019- EX-PARTE STAY
IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 341/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 343/2019 (PIL-W)
(FOR ADMISSION and IA No.45038/2019-EX-PARTE STAY,
IA No. 31806/2019 - EX-PARTE STAY)
T.P.(C) No. 675/2019 (XVI-A)
(FOR ADMISSION and IA No.53445/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)
W.P.(C) No. 419/2019 (PIL-W)
(FOR ADMISSION and IA No.54583/2019-EX-PARTE STAY,IA No.
31806/2019 - EX-PARTE STAY)
W.P.(C) No. 427/2019 (X)
(FOR ADMISSION and IA No.55546/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)
W.P.(C) No. 446/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)
W.P.(C) No. 493/2019 (PIL-W)
(IA No. 62215/2019 - STAY APPLICATION)
W.P.(C) NO. 854/2019 (PIL-W)
IA NO. 85373/2019-STAY APPLICATION
W.P.(C) No. 596/2019 (X)
(FOR impleading party ON IA 87113/2019, IA No. 62215/2019 -
STAY APPLICATION)
W.P.(C)NO. 732/2019 (PIL-W)
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W.P.(C)NO. 798/2019 (PIL-W)
(FOR ADMISSION AND IA NO. 91170/2019-eEX-PARTE STAY)
Date : 31-07-2019 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Dr. Rajeev Dhawan, Sr. Adv.
Ms. Deepali Dwivedi, Adv.
Ms. Siddhi Padia., Adv.
Mr. Satya Mitra, AOR
Petitioner-in-person
Mr. Shadan Farasat, AOR
Ms. Jahnavi Sindhu, Adv.
Ms. Shruti Narayan, Adv.
Mrs. Niranjana Singh, AOR
Ms. Shalini Kumar, Adv.
Ms. Sangeeta Kumar, Adv.
Mr. Dinesh P Rajbhar, Adv.
Mr. Anzu. K. Varkey, AOR
Dr. K.S. Chauhan, Adv.
Mr. P.K. Jayakrishnan, AOR
Mr. Ravi Prakash, Adv.
Mr. Ajit Kumar Ekka, Adv.
Mr. Chand Kiran, Adv.
Mr. K.K.L. Gautam, Adv.
Mr. Arundhati Chakroborty, Adv.
Mr. A.K. Suman, Adv.
Mr. P.S. Nerwal, Adv.
Mr. Rahul Mohod, Adv.
Mr. Sanjeev Malhotra, AOR
Mr. Akash Kakade, Adv.
Mr. Swetab Kumar, Adv.
Mr. Somanatha Padhan, AOR
Ms. Meenalkshi Arora, Sr. Adv.
Mr. Rahul Narayan, AOR
Mr. Prasanna S., Adv.
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Mr. Yadav Narender Singh, AOR
Mr. Ashutosh Yadav, Adv.
Mr. Abhishek Singh, Adv.
Mr. Jagdish Parshad, Adv.
Mr. Roy Abraham, Adv.
Mr. A.N. Rajan Babu, Adv.
Ms. Reena Roy, Adv.
Ms. Seema Jain, Adv.
Mr. Himinder Lal, AOR
Dr. M.P. Raju, Adv.
Mr. S.S. Nehra, AOR
Mr. Rajendra Verma, Adv.
Mr. Vikrant Nehra, Adv.
Mr. R.K. Gupta, Adv.
Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Aishwarya Kane, Adv.
Ms. Gayatri Verma, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. Sudhansu Palo, AOR
Mr. Gautam Das, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. A. Subba Rao, AOR
Mr. K.L.D.S. Vinober, Adv.
Mr. Damodar Solanki, Adv.
Ms. Manju Jetley, AOR
Mr. Nirmal Kumar Ambastha, AOR
Mr. Namit Saxena, Adv.
Mr. Panshul Chandra, Adv.
Mr. M. Vijaya Bhaskar, AOR
Mr. Murari Lal, Adv.
Mr. Sunil Kumar, Adv.
Mr. R.S.M. Kalky, Adv.
Mr. Sandeep Malik, Adv.
Mr. M.N. Rao, Sr. Adv.
Mr. D. Mahesh Babu, AOR
Ms. Suchitra Hrangkhawl, Adv.
Mr. T.V. Bhaskar Reddy, Adv.
Mr. Vangala Eswaraiah, Adv.
Mr. D. Mahesh Babu, AOR
Mr. Ganesan Subbian, Adv.
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Mr. Santosh Krishnan, Adv.
Mr. Zulfiker Ali P. S, AOR
Mr. Faisal M Aboobaker, Adv.
Ms. Lakshmi Sree Puthenpurackal, Adv.
Mr. Reepak Kansal, Adv.
Mr. Prateelk Bombarde, Adv.
Mr. Jitendra Kumar, Adv.
Mr. Preetam Shah, Adv.
Mr. Yadunandan Bansal, Adv.
Mr. Suman Shekhar Jha, Adv.
Dr. Ashutosh Garg, AOR
Mr. Rakesh Kumar, AOR
Mr. Milind P singh, Adv.
Mr. Rahul Mohod, Adv.
Mr. Raju Sankar, Adv.
Mr. Manoj Sonkar, Adv.
Mr. Ramesh Kumar Kejariwal, Adv.
Ms. Archana Singh, Adv.
Ms. M. Venmani, Adv.
Mr. Thomas Franklin Caesar, Adv.
Mr. S. Gowthaman, AOR
Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Usman Ghani Khan, Adv.
Mr. Radha Shyam Jena, AOR
Mr. P.A. Noor Muhamad, AOR
Mr. A Mohamed Yusuff, Adv.
Mr. Abdul Shukoor M., Adv.
Mr. K.P. Mohamad Shareef, Adv.
Mr. Sheik Moulali Basha, Adv.
Mr. Abdul Rahiman, Adv.
Mr. Shereef K.A., Adv.
Mr. M.P. Abdul Laheef, Adv.
Mr. Saipan Shaikh, Adv.
Mr. Ansar Ul Haq, Adv.
Mr. S.A.S. Alaudeen, Adv.
For Petitioner(s)/ Mr. K.K. Venugopal, A.G.
Respondent(s) Mr. R. Balasubramanian, Sr. Adv.
Mr. Ankur Talwar, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Chinmayee Chandra, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Shantnu Sharma, Adv.
Mr. Raj Bahadur, Adv.
Mr. R.R. Rajesh, Adv.
Mrs. Anil Katiyar, Adv.
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Mr. Nalin Kohli, Adv.
Mr. Aditya Gaggar, Adv.
Mr. Kailas Bajirao A., Adv.
Mr./Ms. Sheetal Patil, Adv.
Mr. Yogesh Anirrao, Adv.
Mr. Mool Singh, Adv.
Mr. Sachin Patil, AOR
For Respondent(s) Mr. V.K. Biju, AOR
Mr. Saji George, Adv.
Mr. Abhay Pratap Singh, Adv.
Ms. Divya Shukla, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Anoop Kandari, Adv.
Mr. Gaurav Sharma, AOR
Mr. Prateek Bhatia, Adv.
Mr. Ohawal Mohan, Adv.
Mr. Prassana Mohan, Adv.
Intervenor-in-person, AOR
Mr. Soumya Chakraborty, Sr. Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Umesh Pratap Singh, Adv.
Ms. Vivya Nagpal, Adv.
Mr. ParasanNarayan Sharma, Adv.
Mr. Shavik Tiwari, Adv.
Mr. R.C. Kohli, AOR
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap singh, Adv.
Mr. Ram Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. R.C. Kohli, AOR
Mr. Kaleeswaram Raj, Adv.
Ms. Romsha Raj, Adv.
Mr. Mohammed Sadique T.A., AOR
Mr. K.V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Mr. Rahul Kumar Sharma, Adv.
Mr. A.P. Mayee, Adv.
Mr. A. Selvin Raja, Adv.
Mr. Aditya Gaggar, Adv.
Mr. Subodh S Patil, Adv.
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Ms. Diya Kapur, Adv.
Mr. Aman Shukla, Adv.
Ms.Veera Mathul, Adv.
Ms. Liz Mathew, AOR
Mr. Pradeep Aggarwal, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Abhist Vikram Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List for pronouncement of orders.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR