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Supreme Court - Daily Orders

Janhit Abhiyan vs Union Of India on 31 July, 2019

Bench: S.A. Bobde, R. Subhash Reddy, B.R. Gavai

                                                  1


                   ITEM NO.3, 3.1-3.34          COURT NO.2           SECTION PIL-W

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                   Writ Petition(s)(Civil)    No(s).    55/2019

                   JANHIT ABHIYAN                                       Petitioner(s)

                                                       VERSUS

                   UNION OF INDIA                                    Respondent(s)
                   (IA No. 49306/2018 - INTERVENTION APPLICATION, IMPLEADMENT,
                   INTERVENTION)

                   WITH
                   W.P.(C) No. 73/2019 (PIL-W)
                   (IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION,
                   INTERVENTION)

                   W.P.(C) No. 72/2019 (PIL-W)
                   (FOR ADMISSION and IA No.12370/2019-STAY APPLICATION,
                   IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

                   W.P.(C) No. 76/2019 (PIL-W)
                   (FOR ADMISSION and IA No.13320/2019-STAY APPLICATION
                   IA   No.   12600/2019   -   PERMISSION   TO   FILE   ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION,
                   IMPLEADMENT)

                   W.P.(C) No. 69/2019 (PIL-W)
                   (FOR ADMISSION and IA No.11705/2019-STAY APPLICATION, IA No.
                   12600/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
                   ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

                   W.P.(C) No. 80/2019 (PIL-W)
                   (FOR ADMISSION and IA No.13950/2019-PERMISSION TO APPEAR AND
                   ARGUE IN PERSON,IA No. 12600/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
                   APPLICATION)

                   W.P.(C) No. 122/2019 (PIL-W)
                   (FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2019.07.31
                   APPLICATION, IMPLEADMENT, DELETION OF RESPONDENT NO. 1)
17:30:52 IST
Reason:


                   W.P.(C) No. 106/2019 (PIL-W)
                   (FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
                   ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
                   APPLICATION)
                             2



W.P.(C) No. 95/2019 (PIL-W)
(FOR ADMISSION and IA No.15973/2019-STAY APPLICATION, IA No.
12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 222/2019 (PIL-W)
(FOR ADMISSION and IA No.33408/2019-STAY APPLICATION
IA   No.   12600/2019   -    PERMISSION  TO   FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 133/2019 (PIL-W)
(FOR ADMISSION and IA No.21662/2019-EX-PARTE STAY
IA   No.   12600/2019   -    PERMISSION  TO   FILE   ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION,
IMPLEADMENT)

W.P.(C) No. 178/2019 (PIL-W)
(FOR ADMISSION and IA No.28123/2019-EX-PARTE STAY
IA   No.   12600/2019   -    PERMISSION  TO   FILE    ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 182/2019 (PIL-W)
(FOR ADMISSION, IA No. 12600/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY
APPLICATION)

W.P.(C) No. 249/2019 (PIL-W)
(FOR ADMISSION and IA No.35491/2019-EX-PARTE STAY and IA
No.35492/2019-EXEMPTION FROM FILING O.T.
IA No. 12600/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES,IA No. 12602/2019 - STAY APPLICATION)

W.P.(C) No. 146/2019 (X)
IA No. 23606/2019 - STAY APPLICATION)

W.P.(C) No. 168/2019 (PIL-W)
(FOR ADMISSION and IA No.26432/2019-EX-PARTE STAY, IA No.
23606/2019 - STAY APPLICATION, IMPLEADMENT)

W.P.(C) No. 212/2019 (PIL-W)
(FOR ADMISSION and IA No.32228/2019-STAY APPLICATION and IA
No.32231/2019-EXEMPTION FROM FILING O.T., IA No. 23606/2019 -
STAY APPLICATION)

W.P.(C) No. 162/2019 (PIL-W)
(FOR ADMISSION,IA No. 23606/2019 - STAY APPLICATION)

T.P.(C)   No.    341/2019   (XVI-A),(FOR   ADMISSION   and    IA
No.31806/2019-EX-PARTE STAY,IA No. 31806/2019 - EX-PARTE STAY)
                              3

T.P.(C) No. 323/2019 (XVI-A)
(FOR ADMISSION and IA No.29427/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 331/2019 (X)
(IA No. 31806/2019 - EX-PARTE STAY))

T.P.(C) No. 357/2019 (XVI-A)
(FOR ADMISSION and IA No.32797/2019-STAY APPLICATION
IA No. 31806/2019 - EX-PARTE STAY)

T.P.(C) No. 539/2019 (XVI-A)
(FOR ADMISSION and IA No.44691/2019-EX-PARTE     STAY,    IA   No.
31806/2019 - EX-PARTE STAY)

T.P.(C) No. 630/2019 (XVI-A)
(FOR ADMISSION and IA No.48000/2019- EX-PARTE STAY
IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 341/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 343/2019 (PIL-W)
(FOR ADMISSION and IA No.45038/2019-EX-PARTE STAY,
IA No. 31806/2019 - EX-PARTE STAY)

T.P.(C) No. 675/2019 (XVI-A)
(FOR ADMISSION and IA No.53445/2019-EX-PARTE STAY, IA No.
31806/2019 - EX-PARTE STAY)

W.P.(C) No. 419/2019 (PIL-W)
(FOR ADMISSION and IA No.54583/2019-EX-PARTE         STAY,IA   No.
31806/2019 - EX-PARTE STAY)

W.P.(C) No. 427/2019 (X)
(FOR ADMISSION and IA No.55546/2019-EX-PARTE     STAY,    IA   No.
31806/2019 - EX-PARTE STAY)

W.P.(C) No. 446/2019 (PIL-W)
(FOR ADMISSION, IA No. 31806/2019 - EX-PARTE STAY)

W.P.(C) No. 493/2019 (PIL-W)
(IA No. 62215/2019 - STAY APPLICATION)

W.P.(C) NO. 854/2019 (PIL-W)
IA NO. 85373/2019-STAY APPLICATION

W.P.(C) No. 596/2019 (X)
(FOR impleading party ON IA 87113/2019, IA No. 62215/2019 -
STAY APPLICATION)

W.P.(C)NO. 732/2019 (PIL-W)
                               4

W.P.(C)NO. 798/2019 (PIL-W)
(FOR ADMISSION AND IA NO. 91170/2019-eEX-PARTE STAY)

Date : 31-07-2019 These petitions were called on
                     for hearing today.

CORAM :
          HON'BLE MR. JUSTICE S.A. BOBDE
          HON'BLE MR. JUSTICE R. SUBHASH REDDY
          HON'BLE MR. JUSTICE B.R. GAVAI

For Petitioner(s)    Dr.   Rajeev Dhawan, Sr. Adv.
                     Ms.   Deepali Dwivedi, Adv.
                     Ms.   Siddhi Padia., Adv.
                     Mr.   Satya Mitra, AOR

                     Petitioner-in-person

                     Mr. Shadan Farasat, AOR
                     Ms. Jahnavi Sindhu, Adv.
                     Ms. Shruti Narayan, Adv.

                     Mrs. Niranjana Singh, AOR
                     Ms. Shalini Kumar, Adv.
                     Ms. Sangeeta Kumar, Adv.

                     Mr. Dinesh P Rajbhar, Adv.
                     Mr. Anzu. K. Varkey, AOR

                     Dr.   K.S. Chauhan, Adv.
                     Mr.   P.K. Jayakrishnan, AOR
                     Mr.   Ravi Prakash, Adv.
                     Mr.   Ajit Kumar Ekka, Adv.
                     Mr.   Chand Kiran, Adv.

                     Mr.   K.K.L. Gautam, Adv.
                     Mr.   Arundhati Chakroborty, Adv.
                     Mr.   A.K. Suman, Adv.
                     Mr.   P.S. Nerwal, Adv.
                     Mr.   Rahul Mohod, Adv.
                     Mr.   Sanjeev Malhotra, AOR

                     Mr. Akash Kakade, Adv.
                     Mr. Swetab Kumar, Adv.
                     Mr. Somanatha Padhan, AOR

                     Ms. Meenalkshi Arora, Sr. Adv.
                     Mr. Rahul Narayan, AOR
                     Mr. Prasanna S., Adv.
          5

Mr.   Yadav Narender Singh, AOR
Mr.   Ashutosh Yadav, Adv.
Mr.   Abhishek Singh, Adv.
Mr.   Jagdish Parshad, Adv.

Mr.   Roy Abraham, Adv.
Mr.   A.N. Rajan Babu, Adv.
Ms.   Reena Roy, Adv.
Ms.   Seema Jain, Adv.
Mr.   Himinder Lal, AOR

Dr.   M.P. Raju, Adv.
Mr.   S.S. Nehra, AOR
Mr.   Rajendra Verma, Adv.
Mr.   Vikrant Nehra, Adv.
Mr.   R.K. Gupta, Adv.

Mr.   Gopal Sankaranarayanan, Sr. Adv.
Mr.   Senthil Jagadeesan, AOR
Ms.   Aishwarya Kane, Adv.
Ms.   Gayatri Verma, Adv.
Ms.   Sonakshi Malhan, Adv.
Ms.   Suriti Chowdhary, Adv.
Ms.   Mrinal Kanwar, Adv.

Mr. Sudhansu Palo, AOR
Mr. Gautam Das, Adv.
Mr. Sanjeev Kumar, Adv.

Mr. A. Subba Rao, AOR
Mr. K.L.D.S. Vinober, Adv.

Mr. Damodar Solanki, Adv.
Ms. Manju Jetley, AOR

Mr. Nirmal Kumar Ambastha, AOR
Mr. Namit Saxena, Adv.
Mr. Panshul Chandra, Adv.

Mr.   M. Vijaya Bhaskar, AOR
Mr.   Murari Lal, Adv.
Mr.   Sunil Kumar, Adv.
Mr.   R.S.M. Kalky, Adv.
Mr.   Sandeep Malik, Adv.

Mr.   M.N. Rao, Sr. Adv.
Mr.   D. Mahesh Babu, AOR
Ms.   Suchitra Hrangkhawl, Adv.
Mr.   T.V. Bhaskar Reddy, Adv.

Mr. Vangala Eswaraiah, Adv.
Mr. D. Mahesh Babu, AOR
Mr. Ganesan Subbian, Adv.
                               6


                     Mr.   Santosh Krishnan, Adv.
                     Mr.   Zulfiker Ali P. S, AOR
                     Mr.   Faisal M Aboobaker, Adv.
                     Ms.   Lakshmi Sree Puthenpurackal, Adv.

                     Mr.   Reepak Kansal, Adv.
                     Mr.   Prateelk Bombarde, Adv.
                     Mr.   Jitendra Kumar, Adv.
                     Mr.   Preetam Shah, Adv.
                     Mr.   Yadunandan Bansal, Adv.
                     Mr.   Suman Shekhar Jha, Adv.
                     Dr.    Ashutosh Garg, AOR

                     Mr. Rakesh Kumar, AOR

                     Mr.   Milind P singh, Adv.
                     Mr.   Rahul Mohod, Adv.
                     Mr.   Raju Sankar, Adv.
                     Mr.   Manoj Sonkar, Adv.
                     Mr.   Ramesh Kumar Kejariwal, Adv.
                     Ms.   Archana Singh, Adv.
                     Ms.   M. Venmani, Adv.
                     Mr.   Thomas Franklin Caesar, Adv.
                     Mr.   S. Gowthaman, AOR

                     Mr.   Haris Beeran, Adv.
                     Mr.   Mushtaq Salim, Adv.
                     Mr.   Usman Ghani Khan, Adv.
                     Mr.   Radha Shyam Jena, AOR

                     Mr.   P.A. Noor Muhamad, AOR
                     Mr.   A Mohamed Yusuff, Adv.
                     Mr.   Abdul Shukoor M., Adv.
                     Mr.   K.P. Mohamad Shareef, Adv.
                     Mr.   Sheik Moulali Basha, Adv.
                     Mr.   Abdul Rahiman, Adv.
                     Mr.   Shereef K.A., Adv.
                     Mr.   M.P. Abdul Laheef, Adv.
                     Mr.   Saipan Shaikh, Adv.
                     Mr.   Ansar Ul Haq, Adv.
                     Mr.   S.A.S. Alaudeen, Adv.

For Petitioner(s)/   Mr. K.K. Venugopal, A.G.
Respondent(s)        Mr. R. Balasubramanian, Sr. Adv.
                     Mr. Ankur Talwar, Adv.
                     Mr. Kanu Agarwal, Adv.
                     Mr. Chinmayee Chandra, Adv.
                     Ms. Shraddha Deshmukh, Adv.
                     Mr. Shantnu Sharma, Adv.
                     Mr. Raj Bahadur, Adv.
                     Mr. R.R. Rajesh, Adv.
                     Mrs. Anil Katiyar, Adv.
                              7


                    Mr. Nalin Kohli, Adv.
                    Mr. Aditya Gaggar, Adv.
                    Mr. Kailas Bajirao A., Adv.
                    Mr./Ms. Sheetal Patil, Adv.
                    Mr. Yogesh Anirrao, Adv.
                    Mr. Mool Singh, Adv.
                    Mr. Sachin Patil, AOR

For Respondent(s)   Mr.   V.K. Biju, AOR
                    Mr.   Saji George, Adv.
                    Mr.   Abhay Pratap Singh, Adv.
                    Ms.   Divya Shukla, Adv.

                    Mr. Nishant Ramakantrao Katneshwarkar, AOR
                    Mr. Anoop Kandari, Adv.

                    Mr.   Gaurav Sharma, AOR
                    Mr.   Prateek Bhatia, Adv.
                    Mr.   Ohawal Mohan, Adv.
                    Mr.   Prassana Mohan, Adv.

                    Intervenor-in-person, AOR

                    Mr.   Soumya Chakraborty, Sr. Adv.
                    Mr.   Shobhit Tiwari, Adv.
                    Mr.   Umesh Pratap Singh, Adv.
                    Ms.   Vivya Nagpal, Adv.
                    Mr.   ParasanNarayan Sharma, Adv.
                    Mr.   Shavik Tiwari, Adv.
                    Mr.   R.C. Kohli, AOR

                    Mr.   Shobhit Tiwari, Adv.
                    Mr.   Lal Pratap singh, Adv.
                    Mr.   Ram Singh, Adv.
                    Mr.   Umesh Pratap Singh, Adv.
                    Mr.   R.C. Kohli, AOR

                    Mr. Kaleeswaram Raj, Adv.
                    Ms. Romsha Raj, Adv.
                    Mr. Mohammed Sadique T.A., AOR

                    Mr. K.V. Mohan, AOR
                    Mr. K.V. Balakrishnan, Adv.
                    Mr. Rahul Kumar Sharma, Adv.

                    Mr. A.P. Mayee, Adv.
                    Mr. A. Selvin Raja, Adv.

                    Mr. Aditya Gaggar, Adv.
                    Mr. Subodh S Patil, Adv.
                          8

                Ms. Diya Kapur, Adv.
                Mr. Aman Shukla, Adv.
                Ms.Veera Mathul, Adv.
                Ms. Liz Mathew, AOR

                Mr.   Pradeep Aggarwal, Adv.
                Mr.   Lal Pratap Singh, Adv.
                Mr.   Umesh Pratap Singh, Adv.
                Mr.   Arjun Aggarwal, Adv.
                Mr.   Abhist Vikram Singh, Adv.

UPON hearing the counsel the Court made the following
                      O R D E R

List for pronouncement of orders.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR