Himachal Pradesh High Court
Kanshi Ram vs . State Of H.P. on 6 June, 2025
Author: Virender Singh
Bench: Virender Singh
Kanshi Ram Vs. State of H.P. CrMP(M) No.1320 of 2025 06.06.2025 Present: Mr. Ashok Kumar, Advocate vice Mr. Karan Singh Kanwar, Advocate for the applicant. Mr. Tejasvi Sharma and Mr. H.S. Rawat, Additional Advocates General with Mr. Rohit Sharma, Deputy Advocate General, for the respondent.
Notice. Mr. H.S. Rawat, learned Additional Advocate General, waives service of notice on behalf of the respondent/State.
Status report, on behalf of respondent, be filed, by or before the next date of hearing.
List on 20.06.2025.
June 06, 2025 ( Virender Singh )
(Gaurav Thakur) Judge