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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(11) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(11)The District Police Armourer shall once in a year carry out inspection of arms and ammunition provided to the members of Raksha Samities and submit his inspection report to the Superintendent.