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Union of India - Section

Section 83 in The Central Reserve Police Force Rules, 1955

83. Maintenance of Promotion and Reversion Roll .-(a) Promotion and Reversion Rolls shall be maintained separately for officiating and substantive promotions as follows:--

(1)Of Sub-Inspectors to the rank of Subedars (Inspectors).
(2)Of Head Constables to the rank of Sub-Inspectors.
(3)Of Naiks to the rank of Head Constables.
(4)Of Constables to the rank of Naiks.
(b)The Promotion and Reversion Roll shall contain the following particulars:--
(1)Serial No.
(2)Nature of vacancy.
(3)Date of vacancy.
(4)Commandant's Orders.
(5)Date on which a member of the Force was superseded or whose promotion has been withheld and the date on which he received a copy of the order.
(6)Number and the date of the order notifying the promotion or reversion, as the case may be.
(7)Remarks.