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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(3) in The West Bengal Factories Rules, 1958

(3)The effluent or the reform shall conform to such standards as the State Government may prescribe by notification in the Official Gazette. The septic tanks and filter beds shall be dislodged at least once a year.