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Union of India - Section

Section 141 in The Armed Forces Tribunal (Practice) Rules, 2009

141. Entry regarding destruction.

—Entry regarding destruction shall be made in the relevant columns of Register No. XIII. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.