Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2) in U.P. Inspectors of Drugs Service Rules, 1980

(2)If a member of the service or his relation has or acquires any share or interest in the manufacture, purchase or sale (including export and import) of any drug in Uttar Pradesh, he (member of service) shall forthwith submit a detailed declaration about the same to the Government.