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Calcutta High Court (Appellete Side)

Pradip Patra vs The State Of West Bengal And Ors on 9 August, 2016

                         1


09.08.2016
S.L.-22(KB)                       W.P. 13308 (W) of 2016

                                      Pradip Patra
                                        versus
                             The State of West Bengal and Ors.


                 Mr. Sayan De
                 Mr. Ritesh Pal
                                    ... For the petitioner.

                 Mr. Bhaskar Prasad Vaisya
                 Sk. Md. Masud
                                  ... For the Council.

                 Ms. Sanghamiatra Nandy
                 Ms. Monika Pandit
                                 ... For the State respondents.

This writ is governed by the order passed in W.P. No. 13026 (W) of 2016.

This writ application is also dismissed in terms of the order passed in W.P. No. 13026 (W) of 2016.

No order as to costs.

Urgent Photostat certified copy of this order, if applied for, be handed over to the parties on compliance of necessary formalities.

(Debi Prosad Dey,J.)