Calcutta High Court (Appellete Side)
Pradip Patra vs The State Of West Bengal And Ors on 9 August, 2016
1
09.08.2016
S.L.-22(KB) W.P. 13308 (W) of 2016
Pradip Patra
versus
The State of West Bengal and Ors.
Mr. Sayan De
Mr. Ritesh Pal
... For the petitioner.
Mr. Bhaskar Prasad Vaisya
Sk. Md. Masud
... For the Council.
Ms. Sanghamiatra Nandy
Ms. Monika Pandit
... For the State respondents.
This writ is governed by the order passed in W.P. No. 13026 (W) of 2016.
This writ application is also dismissed in terms of the order passed in W.P. No. 13026 (W) of 2016.
No order as to costs.
Urgent Photostat certified copy of this order, if applied for, be handed over to the parties on compliance of necessary formalities.
(Debi Prosad Dey,J.)