Gauhati High Court
Shivam Transcon Private Limited- Amrit ... vs The General Manager on 8 April, 2025
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/3
GAHC010099462023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2970/2023
SHIVAM TRANSCON PRIVATE LIMITED- AMRIT KUMAR BURAGOHAIN
(JV)
HAVING ITS REGISTERED OFFICE AT REHANA MANSION,
GROUND FLOOR, RATAN DEWAN ROAD,
ULUBARI, GUWAHATI- 781007, ASSAM.
REPRESENTED BY SHRI AMRIT KUMAR BURAGOHAIN, AGED ABOUT 45
YEARS,
S/O- LATE BHUBAN CHANDRA BURAGOHAIN,
R/O- BYE LANE NO. 3, H/NO. 54,
4TH FLOOR, SHREE NAGAR,
GUWAHATI- 771005, P.S. DISPUR.
VERSUS
THE GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY, MALIGAON
AND 3 ORS.
GUWAHATI, ASSAM, 781001.
2:THE DIVISIONAL RAILWAY MANAGER
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
3:THE SENIOR DIVISIONAL ENGINEER/C
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
Page No.# 2/3
4:THE SENIOR DIVISIONAL ENGINEER (WORKS)
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM
Advocate for the Petitioner : MR. U K NAIR, MR H K DAS,MR N K SARMA,MS S SARMA
HAZARIKA,MR. M P SARMA
Advocate for the Respondent : DY.S.G.I., MR. B CHAKRAVARTY,MR. B CHAKRAVARTY
Linked Case : WP(C)/2723/2023
SHIVAM TRANSCON PRIVATE LIMITED- AMRIT KUMAR BURAGOHAIN (JV)
HAVING ITS REGISTERED OFFICE AT REHANA MANSION
GROUND FLOOR
RATAN DEWAN ROAD
ULUBARI
GUWAHATI- 781007
ASSAM.
REPRESENTED BY SHRI AMRIT KUMAR BURAGOHAIN
AGED ABOUT 45 YEARS
S/O- LATE BHUBAN CHANDRA BURAGOHAIN
R/O- BYE LANE NO. 3
H/NO.- 54
4TH FLOOR
SHREE NAGAR
GUWAHATI- 771005
P.S. DISPUR.
VERSUS
THE GENERAL MANAGER- NORTH EAST FRONTIER RAILWAY AND 3 ORS.
MALIGAON
GUWAHATI
ASSAM 781001.
Page No.# 3/3
2:THE DIVISIONAL RAILWAY MANAGER
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
3:THE SENIOR DIVISIONAL ENGINEER/C
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
4:THE SENIOR DIVISIONAL ENGINEER (WORKS)
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
------------
Advocate for : MR. U K NAIR
Advocate for : DY.S.G.I. appearing for THE GENERAL MANAGER- NORTH EAST
FRONTIER RAILWAY AND 3 ORS.
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
08.04.2025 At the request made on behalf of the learned counsel for the petitioner matter stands deferred to be listed after four weeks.
JUDGE Comparing Assistant