Section 4(c) in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954
(c)Travelling Allowance for the journey each way between the member's place of residence and the place of meeting of the Assembly, or a Committee, or between such place of residence and the place where the Member makes an oath or affirmation as aforesaid;(i)in case of a journey by railway double the fare of the Air-conditioned, two tier and in case of journey by steamer double the second class fare; and(ii)in case of journey by road [one rupee and fifty paise] [Substituted vide O.A. No. 4 of 2003, O.G.E. No. 163 dated 1.2.2003.] per each kilometer travelled:
