Section 3(1)(c) in The Maharashtra Local Authority Members Disqualification Rules, 1987

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State of Maharashtra - Subsection

Section 3(1)(c) in The Maharashtra Local Authority Members Disqualification Rules, 1987

(c)where such party has any separate set of rules and regulations (whether known as such or as constitution or/by any other name), also a copy of such rules and regulations.

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State of Maharashtra - Subsection

Section 3(1)(c) in The Maharashtra Local Authority Members Disqualification Rules, 1987