Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 214(8)] [Section 214] [Entire Act] State of Bihar - Subsection Section 214(8)(iv) in Civil Court Rules of the High Court of Judicature at Patna (iv)the names of children, if any, of the marriage together with their date of birth or ages;