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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(3) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(3)In the case of an appeal against any order specified in rule 13, the Board of Councillor shall consider all the circumstances of the case and pass such orders as it deems just and equitable.