Orissa High Court
B.Gopinath Reddy vs Union Of India & Ors. .... Opposite ... on 1 October, 2021
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.16801 of 2016
B.Gopinath Reddy .... Petitioner
Mr.Niranjan Lenka,
Advocate
-versus-
Union of India & Ors. .... Opposite Parties
Mr. P.K. Parhi,
learned ASG for OP.1,
Mr.A. Mohanty,
learned CGC for OPs.2 to 5
Mr. Udit Ranjan Jena,
learned CGC
CORAM:
JUSTICE BISWANATH RATH
ORDER
01.10.2021 Order No.
05. 1. Both the parties are directed to file their written note of submissions by the next date of listing with exchange of copies to each other.
2. List this matter on 07.10.2021.
(Biswanath Rath) Judge U.K. Sahoo Page 1 of 1