Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Maharashtra - Subsection

Section 124(1)(xviii) in The Maharashtra Village Panchayats Act, 1959

(xviii)[ a fee on the registration of animals sold in any market or place belonging to or under the control of a panchayat.] [This clause was added by Maharashtra 36 of 1965, Section 48(1)(c)]