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Tripura High Court

Manideepa Das And Ors vs The State Of Tripura And Ors on 21 August, 2023

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                   Page 1 of 2




                         HIGH COURT OF TRIPURA
                               AGARTALA

                                WA NO.37 OF 2023

Manideepa Das and ors.
                                                         ......... Appellant(s)

                                 VERSUS

The State of Tripura and ors.
                                                     ...... Respondent(s)

WITH WA NO.38 OF 2023 Sri Bikash Bhandari and ors.

......... Appellant(s) VERSUS The State of Tripura and ors.

...... Respondent(s) WITH WA NO.42 OF 2023 Bijan Chakraborty and anr ......... Appellant(s) VERSUS The State of Tripura and ors.

...... Respondent(s) For Appellant(s) : Mr. P. Roy Barman, Sr. Advocate.

Mr. S. Bhattacharjee, Advocate. For Respondent(s) : Mr. D. Bhattacharjee, G.A. Mr. S. Saha, Advocate.

Page 2 of 2

HON'BLE THE CHIEF JUSTICE MR. APARESH KUMAR SINGH HON'BLE MR. JUSTICE T. AMARNATH GOUD _O_R_D_E_R_ 21.08.2023 Learned Sr. counsel Mr. P. Roy Barman assisted by Mr. Samarjit Bhattacharjee, learned counsel appearing for the appellants submits that one more appeal in the case of Debjyoti Shome and ors Vs. The State of Tripura and ors arising out of the common impugned Judgment has not yet been tagged with the instant batch of appeals. Learned counsel Mrs. S. Deb(Gupta) submits that there are 3(three) more appeals i.e. W.A. No.52 of 2023, W.A. No.54 of 2023 and W.A. No.88 of 2023 having same impugned Judgment which may also be tagged along with the instant batch of appeals.

It is also submitted by the learned counsel for the petitioner that since the issue is of wide amplitude and affects large number of persons, the appeals may be admitted for hearing.

Accordingly, the instant appeals are admitted for hearing with W.A. No.52 of 2023, W.A. No.54 of 2023, W.A. No.88 of 2023 and Debjyoti Shome and ors Vs. The State of Tripura and ors. 4(four) appeals be also listed along with the instant appeals on the next date.

List the matters on 25.09.2023.




           (T. Amarnath Goud), J                                     (Aparesh Kumar Singh), CJ
Suhanjit
RAJKUMAR        Digitally signed by RAJKUMAR

SUHANJIT        SUHANJIT SINGHA
                Date: 2023.08.22 15:07:43

SINGHA          +05'30'