Section 58(1)(c) in The Dadra and Nagar Haveli Panchayat Regulation, 2012
(c)has directly or indirectly any share or monetary interest in any work done by the Gram Panchayat or the District Panchayat or in any contract or employment with or under or by or on behalf of the District Panchayat or the Gram Panchayat; or