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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 37(2)(n) in The Jammu and Kashmir Energy Conversation Act, 2011

(n)the person or any authority who shall administer the fund and the manner in which the fund shall be administered under sub-section (4) of section 18 ;