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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Preservation of Private Forests Rules, 1946

(b)the thinning of private plantations of teak, casuarina and eucalyptus without reference to the girth limits prescribed in the Schedule to these rules, provided that such thinning is manifestly done for the silvicultural improvement of the crop; or