Section 54(2)(a) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(2)(a) in The U.P. Electricity Reforms Act, 1999

(a)the Board shall cease to undertake the functions which are to be discharged by the Commission in terms of the provisions of this Act, or any rules or regulations made under the Act;

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State of Uttar Pradesh - Subsection

Section 54(2)(a) in The U.P. Electricity Reforms Act, 1999