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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems based on Net Metering) Regulations, 2015, in short, JKSERC Net Metering Regulations, 2015

17. Power to give directions.

- The Commission may from time to time issue such directions and orders as considered appropriate for implementation of these regulations.