Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49F] [Entire Act] Union of India - Subsection Section 49F(b) in Aircraft Rules, 1937 (b)there is a genuine need of the operator to change the configuration of the aeronautical product; and
