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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(1)(m) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(m)accompanying juveniles or children wherever possible, from the office of the Board to observation home, special home, children's home or fit person, as the case may be ;