Section 5(2) in The Port Of New Mangalore (Harbour Craft) Rules, 1976
(2)If the owner is a woman, who according to the customs of the country does not appear in public, the licence may be obtained on her behalf by her duly authorised agent.Note. - In such cases the guardian or the agent, as the case may be, shall be deemed to be the owner for the purposes of these rules.
