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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(3) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(3)All old age homes shall be open to visitors with the permission of the management as the management consider appropriate keeping in view the security welfare of the interest of the inmate.