Gauhati High Court
The Regional Director (North Eastern ... vs Umor Ali And 5 Ors on 4 October, 2023
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/2
GAHC010093052023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./62/2023
THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
STAFF SELECTION COMMISSION, HOUSEFED COMPLEX, LAST GATE
BASISTHA ROAD, P.O. ASSAM, SACHIVALAYA, DISPUR, GUWAHATI-06.
VERSUS
UMOR ALI AND 5 ORS.
S/O. AYUB ALI, VILL. BASHBARI NO.7, P.O. TILPUKHURI, P.S. MANIKPUR,
DIST. BONGAIGAON, ASSAM, PIN-783383.
2:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HOME AFFAIRS
(MHA)
NEWDELHI-110003.
3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)
EAST BLOCK-7
LEVEL-4
SECTOR-01
R K PURAN
NEW DELHI-110066.
4:THE ASSTT. COMMANDANT
BORDER SECURITY FORCE
DHUBRI
BSF CAMPUS ALOMGANJ
P.O. ALAMGANJ
DIST. DHUBRI
ASSAM
Page No.# 2/2
PIN-783339.
5:THE COMMANDANT CUM PRESIDING OFFICER
CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
GROUP CENTRE CRPF
NINE MILE
GUWAHATI-22.
6:THE DETAILED MEDICAL EXAMINATION BOARD HEADED BY ITS
PRESIDING OFFICER
GROUP CENTRE CRPF
NINE MILE
GUWAHATI-22
Advocate for the Petitioner : MRS. A GAYAN
Advocate for the Respondent : N CHAKRABARTY (R-1)
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
04-10-2023 Heard Ms. A. Gayan, learned counsel for the applicant. Shri R. Rafique, learned counsel has entered appearance for the sole respondent/writ petitioner. He prays for and is accordingly granted 3 (three) weeks time to file affidavit-in-opposition.
List along with Review Pet. No. 59/2023 after 3 (three) weeks.
JUDGE Comparing Assistant