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Gauhati High Court

The Regional Director (North Eastern ... vs Umor Ali And 5 Ors on 4 October, 2023

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                     Page No.# 1/2

GAHC010093052023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Review.Pet./62/2023

         THE REGIONAL DIRECTOR (NORTH EASTERN REGION)
         STAFF SELECTION COMMISSION, HOUSEFED COMPLEX, LAST GATE
         BASISTHA ROAD, P.O. ASSAM, SACHIVALAYA, DISPUR, GUWAHATI-06.



         VERSUS

         UMOR ALI AND 5 ORS.
         S/O. AYUB ALI, VILL. BASHBARI NO.7, P.O. TILPUKHURI, P.S. MANIKPUR,
         DIST. BONGAIGAON, ASSAM, PIN-783383.

         2:THE UNION OF INDIA
          REP. BY THE SECRETARY TO THE GOVT. OF INDIA
          MINISTRY OF HOME AFFAIRS
          (MHA)
          NEWDELHI-110003.

         3:THE DIRECTOR GENERAL CRPF (RECRUITMENT BRANCH)

          EAST BLOCK-7
          LEVEL-4
          SECTOR-01
          R K PURAN
          NEW DELHI-110066.

         4:THE ASSTT. COMMANDANT

          BORDER SECURITY FORCE
          DHUBRI
          BSF CAMPUS ALOMGANJ
          P.O. ALAMGANJ
          DIST. DHUBRI
          ASSAM
                                                                        Page No.# 2/2

             PIN-783339.

            5:THE COMMANDANT CUM PRESIDING OFFICER

             CENTRAL ARMED POLICE FORCES (CAPFS) BOARD
             GROUP CENTRE CRPF
             NINE MILE
             GUWAHATI-22.

            6:THE DETAILED MEDICAL EXAMINATION BOARD HEADED BY ITS
            PRESIDING OFFICER

             GROUP CENTRE CRPF
             NINE MILE
             GUWAHATI-22

Advocate for the Petitioner   : MRS. A GAYAN

Advocate for the Respondent : N CHAKRABARTY (R-1)




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                         ORDER

04-10-2023 Heard Ms. A. Gayan, learned counsel for the applicant. Shri R. Rafique, learned counsel has entered appearance for the sole respondent/writ petitioner. He prays for and is accordingly granted 3 (three) weeks time to file affidavit-in-opposition.

List along with Review Pet. No. 59/2023 after 3 (three) weeks.

JUDGE Comparing Assistant