Supreme Court - Daily Orders
Rajwant Singh And Anr. vs Parkash Kaur And Ors. on 4 December, 2017
Author: Deepak Gupta
Bench: Deepak Gupta
ITEM NO.30 COURT NO.13 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 17679/2015
RAJWANT SINGH AND ANR. Petitioner(s)
VERSUS
PARKASH KAUR AND ORS. Respondent(s)
Date : 04-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA
[IN CHAMBERS]
For Petitioner(s) Mr. Ashwani Bhardwaj, AOR (NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Neither the defects have been cured nor the counsel for the petitioners is present. The Special Leave Petition is dismissed for non-prosecution.
(KUSUM LATA SYAL) (MADHU NARULA)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER
Signature Not Verified
Digitally signed by
RACHNA
Date: 2017.12.06
12:25:00 TLT
Reason: