Supreme Court - Daily Orders
Mahender Singh Yadav vs High Court Of Delhi on 13 December, 2019
Bench: Chief Justice, B.R. Gavai, Surya Kant
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ITEM NO.40, 40.1 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 3928/2017
(Arising out of impugned final judgment and order dated
29-03-2017 in CRLRP No. 246/2017 passed by the High Court Of
Delhi At New Delhi)
MAHENDER SINGH YADAV Petitioner(s)
VERSUS
HIGH COURT OF DELHI & ORS. Respondent(s)
(SLP(CRL.) NOS.5747-5748/19 TO BE LISTED.
IA No. 8270/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 8269/2017 - EXEMPTION FROM FILING O.T.
IA No. 98726/2017 - INTERVENTION APPLICATION)
WITH
SLP(Crl) No. 5747-5748/2019 (II-C)
Date : 13-12-2019 These matters were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Basant R., adv.
Mr K. Sultan Singh, Sr. Adv.
Mr. Vikram Singh Panwar, Adv.
Mr. Samar Vijay Singh, AOR
Mr. Vikas Singh Jangra, AOR
For Respondent(s)
Nishesh Sharma, AOR
Mr. Harvinder Chowdhury, AOR
Mr. Sahietya Singh, Adv.
Dr. Nishesh Sharma, Adv.
Mr. Sandip Singh, Adv.
Ms. Meera Patel, Adv.
Signature Not Verified
Mr. Tushar Mehta, S.G.
Digitally signed by
CHARANJEET KAUR
Date: 2019.12.13
18:17:06 IST
Reason: Ms. Pinky Anand, ASG
Ms. V. Mohana, Sr. Adv.
Ms. Rashmi Malhotra, adv.
Ms. Shraddha Deshmukh, Adv.
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Mr. Rahul J., Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Hemant Arya, Adv.
Ms. Snidha Mehra, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. B. V. Balaram Das, AOR
Mr. H.S. Phoolka, Sr. Adv.
Mr.. Jagjit Singh Chhabra, AOR
Mr. Saksham Maheshwari, Adv.
Mr. H.S. Phoolka, Sr. Adv.
Mr. Harpreet Singh, Adv.
Mr. Jarnail Singh, Adv.
Ms. Jasleen Chahal, Adv.
Mr. Gaurav Kumar Pandey, Adv.
Mr. Jasdeep S Dhillon, Adv.
Mr. Abinash Kumar Mishra, AOR
Mr. Abhijat P. Medh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 08.01.2020 for consideration of prayer for bail.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR