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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(3)(c) in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

(c)[ the licensee shall carry out the mining operation or the construction in such manner as to ensure the safety and appearance or, the maintenance of the approach and access to, the protected monument.] [Substituted by G.N. of 15.4.1968]