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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Rajasthan - Subsection

Section 124(1)(h) in Rajasthan Co-operative Societies Act, 1965

(h)an order declaring an officer or member of a committee as disqualified from being elected or being an officer or a member of the committee or of imposing a penalty on a servant of the society under sub-section (5) of section 30;