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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(1)(a) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(a)Issue a notice to the school specifying the violation of the condition of grant of recognition and seek its explanation within one month;