Himachal Pradesh High Court
Sushma vs . Sanjay Wadwa & Others. on 13 December, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sushma Vs. Sanjay Wadwa & others.
.
Cr. Revision No. 661 of 2022 13.12.2022 Present: Mr.Jeevan Kumar, Advocate, for the petitioner.
Notice to respondents, returnable on 16th March, 2023, on taking steps within three days, be issued.
r Records be requisitioned.
(Vivek Singh Thakur), Judge.
13th December, 2022 (Keshav) ::: Downloaded on - 13/12/2022 20:38:03 :::CIS .
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