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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(1)The University shall constitute for the benefit of its officers, teachers, clerical staff and other employees in such manner and subject to such conditions as may be prescribed by the State Government from time to time for similar officers, teachers, clerical staff and other employees, such pension, insurance and provident fund as it may deem fit.but a person employed after his retirement (working in any post) shall not be entitled for any benefits under this section.