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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(k) in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

(k)deal with any property belonging to, or vested in, the Institute in any manner which is considered necessary for promoting the objects specified in section 12;