Custom, Excise & Service Tax Tribunal
M/S Inter Metal Trade Ltd vs Cce, Indore on 3 November, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL West Block No. 2, R.K. Puram, New Delhi 110 066. Principal Bench, New Delhi COURT NO. I DATE OF HEARING : 03/11/2010. DATE OF DECISION : 03/11/2010. Excise Appeal No. 2536 of 2001 M/s Inter Metal Trade Ltd. Appellants Versus CCE, Indore Respondent
Excise Appeal No. 2537 of 2001 Shri Sanjay Agarwal, ] Chairman & Managing Director ] Appellants M/s Indo Zinc Limited ] Versus CCE, Indore Respondent Excise Appeal No. 2725 of 2001 M/s Indo Zinc Limited Appellants Versus CCE, Indore Respondent Appearance Shri L.P. Asthana, Advocate for the Appellants. Shri Virendra Choudhary, Authorized Representative (DR) for the Respondent. CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : ,,,,,,,,,,,_____________ Per. Shri Justice R.M.S. Khandeparkar :-
The registry to place the copy of the letter dated 5th of October 2010 alongwith the report and Annexure thereto in the second file. Besides furnished the copies thereof to the advocate for the appellants and the DR within ten days. Matter to be listed for hearing on 28th of January 2011.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK