Section 41(3)(g) in The Rajasthan Agricultural Produce Markets Rules, 1963

[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(3)(g) in The Rajasthan Agricultural Produce Markets Rules, 1963

(g)Every meeting of the sub-committee shall be presided over by the Chairman of the sub-committee and in his absence by a member elected by the meeting to preside on the occasion.

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State of Rajasthan - Subsection

Section 41(3)(g) in The Rajasthan Agricultural Produce Markets Rules, 1963