Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of West Bengal - Subsection Section 41(2) in The West Bengal Housing Industry Regulation Act, 2017 (2)The Minister to the Government of the State of West Bengal in charge of the Department dealing with Housing shall be the ex officer Chairperson of the State Advisory Council.
