Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Goa - Subsection Section 18(3) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (3)The application shall be presented by the transferor or the transferee, personally or by any person claiming under, or lawfully authorised by either of them.
