Section 3 in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965
3. Definition.
- In these rules unless there is anything repugnant in the subject or context-(a)"Appointing Authority" means the Appointing Authority under these rules ;(b)"Government" means Government of Assam in the Education Department;(c)"Managing Committee" means the Committee constituted under the Assam Education Department Rules and Orders ;(d)"Selection Board" means the Selection Board constituted under the provisions of Rr. 4(1) and 4(2);(e)"Year" means the calendar year ;(f)"Government Aided High or Higher Secondary Schools" means a High or Higher Secondary School receiving maintenance grant from the State Government.
