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Delhi High Court - Orders

Santokh Singh Chawla vs State Nct Of Delhi on 4 May, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~50
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 3195/2023 & CRL.M.A. 11964/2023
                                 SANTOKH SINGH CHAWLA                                     ..... Petitioner
                                                    Through:       Mr. Rajesh Batra, Ms. Sonia Kukreja,
                                                                   Mr. Rohit Chandra, Advocates.

                                                    versus

                                 STATE NCT OF DELHI                                    ..... Respondent
                                                    Through:       Insp. Rajesh Kr. Verma, PS
                                                                   kapasjhera.
                                                                   Mr. Laksh Khanna, APP for the State

                                 CORAM:
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                               ORDER

% 04.05.2023 CRL.M.A. 11963/2023 (exemption)

1. Allowed, subject to all just exceptions.

2. Application stands disposed of.

CRL.M.C. 3195/2023

3. Re-notify on 10.07.2023.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J MAY 4, 2023/ns Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:06.05.2023 17:51:20