Allahabad High Court
M/S Sheikh Abdullah & Sons vs Union Of India, Through Secy. Min. Of ... on 22 August, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT TAX No. - 197 of 2010 Petitioner :- M/S Sheikh Abdullah & Sons Respondent :- Union Of India, Through Secy. Min. Of Finance And Others Counsel for Petitioner :- S.D. Singh,Krishna Dev Vyas Counsel for Respondent :- C.S.C. (It-Dept.),A.N.Mahajan,Bharatji Agarwal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
Amended copy of the writ petitions has been filed by the learned counsel for the petitioners, which is taken on record.
The case is passed over on the request of learned standing counsel.
List in the next cause list.
Order Date :- 22.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)